Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Bihar - Subsection Section 6(2) in Bihar Home Guards Service Rules, 2005 (2)Havildar (Clerk) Grade I, Havildar (Instructor) Grade I, Havildar (Armourer) Grade I, Havildar (Driver) Grade IPromotion to these posts will-be considered as prescribed in Rule 4.
