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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(19) in Joint Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2019

(19)"Gross Station Heat Rate" or 'SHR' means the heat energy input in kilocalories required to generate one kilowatt-hour (kWh) of electrical energy at generator terminals of a thermal generating station;