Section 8(3)(c) in The Airports Economic Regulatory Authority of India (Salary, Allowance And Other Conditions Of Services Of Secretary) Rules, 2009

[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

(c)in case only free lodging is provided, cash allowance at the rate of 50% of the per diem at normal rate would be applicable.

Legal Document View