Calcutta High Court
Dulal Chandra Bhar & Dhananjay Bhar vs Smt. Urmila Bhar & Ors on 12 March, 2015
Author: Soumen Sen
Bench: Soumen Sen
ORDER SHEET
GA No.770 of 2015
TS No.3 of 2003
PLA No.190 of 2001
IN THE HIGH COURT AT CALCUTTA
Testamentary and Intestate Jurisdiction
ORIGINAL SIDE
IN THE GOODS OF:
DULAL CHANDRA BHAR & DHANANJAY BHAR
VERSUS
SMT. URMILA BHAR & ORS.
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
Date: 12th March, 2015 Appearance Mr. Rajashree Dutta, Adv.
The matter is released on my personal ground.
(SOUMEN SEN, J.) AKGoswami