Madhya Pradesh High Court
Index Medical College Hospital And ... vs The State Of Madhya Pradesh on 18 May, 2023
Author: Sushrut Arvind Dharmadhikari
Bench: Sushrut Arvind Dharmadhikari
1
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
WP No. 7484 of 2023
(INDEX MEDICAL COLLEGE HOSPITAL AND RESEARCH CENTRE INDORE THROUGH ITS MEDICAL
SUPERINTENDENT DR. AJA Vs THE STATE OF MADHYA PRADESH AND OTHERS)
Dated : 18-05-2023
Shri Nitin Phadke, learned counsel for the petitioner.
Shri Koustubh Pathak, learned counsel for the respondent No. 5.
Shri Himanshu Joshi, learned counsel for the respondent No.6.
Learned counsel for the respondent is directed to file the order dated 28.03.2023 within three working days.
Heard on IA No. 3344/2023, an application for urgent hearing. IA No. 3344/2023 stands disposed of. Also heard on IA No.3082/2023, an application for amendment. For the reasons stated in the application, the same is allowed. Let necessary amendment be incorporated within a period of three working days.
Let a copy of the order of dempanelment be supplied to the counsel for the petitioner.
List the matter on 25.05.2023.
IR, if any, shall continue till the next date of hearing.
(S. A. DHARMADHIKARI) V. JUDGE VD Signature Not Verified Signed by: VARSHA DUBEY Signing time: 5/19/2023 10:46:17 AM