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[Cites 0, Cited by 0] [Section 370] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 370(b) in Arunachal Pradesh Municipal Act, 2007

(b)the other shall contain such information on the basis of different non-residential user group for factories, warehouses, medical institution, educational institution and such other uses as may be provided by regulation.