Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] Union of India - Subsection Section 28(e) in The Companies (Cost records and audit) Rules, 2014 (e)Any other statement or information considered necessary for suitable presentation of costs and profitability of goods or services produced by the company shall also be prepared.
