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Union of India - Section

Section 19 in The Esso (Acquisition Of Undertakings In India) Act, 1974

19. Power to remove difficulties.

If any difficulty arises in giving effect to the provisions of this Act, the Central Government may, by order, not inconsistent with the provisions of this Act, remove the difficulty:Provided that no such order shall be made after the expiry of a period of two years from the appointed day.