Bombay High Court
Sevadas Shikshan Prasarak Mandal, ... vs Education Officer (Secondary) Zilla ... on 11 September, 2018
Author: Ravi K. Deshpande
Bench: Ravi K. Deshpande
1
1109wp5612.17.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR
Writ Petition No.5612 of 2017
[Sevadas Shikshan Prasarak Mandal, Palodi, Washim, through its President
Bharat Chandusing Chavhan and others v. Education Officer (Secondary),
Zilla Parishad, Washim, and others]
Office Notes, Memoranda of Coram,
appearances, Court's orders or directions Court's or Judge's orders
and Registrar's order
Shri Girish Kandhar, Advocate, holding for Dr. Anjan De,
Advocate for Petitioners.
Shri N.R. Rode, Assistant Government Pleader for Respondent
No.1.
Coram : R.K. Deshpande and Arun D. Upadhye, JJ.
th Dated : 11 September, 2018 Shri Kandhar, the learned counsel for the petitioner, submits that the petitioner has taken back all the papers and there are no instructions.
We, therefore, dismissed the matter for want of prosecution.
(Arun D. Upadhye, J.) (R.K. Deshpande, J.) Lanjewar ::: Uploaded on - 11/09/2018 ::: Downloaded on - 12/09/2018 02:28:18 :::