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[Cites 0, Cited by 8] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(1) in The Insurance Regulatory and Development Authority Act, 1999

(1)Subject to the provisions of this Act and any other law for the time being in force, the Authority shall have the duty to regulate, promote and ensure orderly growth of the insurance business and re-insurance business.