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[Cites 0, Cited by 0] [Section 54B] [Entire Act]

State of Maharashtra - Subsection

Section 54B(m) in The Maharashtra Village Panchayats Act, 1959

(m)be consulted by any competent authorities in respect of land, water resources, forests and all other natural resources situated within the jurisdiction of panchayat after making consultation with the Gram sabha in this regard;