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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Telangana - Subsection

Section 51(10) in Telangana Panchayat Raj Act, 2018

(10)
(a)The Extension Officer (PR&RD) shall inspect all Gram Panchayats in the Mandal atleast once in three months. He shall ensure eighty five percent survival of plantation in his jurisdiction;
(b)The District Panchayat Officer shall inspect atleast five Gram Panchayats in a month.