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Delhi High Court - Orders

Delhi Tamil Education Association & Anr vs Directorate Of Education on 21 September, 2023

Author: Chandra Dhari Singh

Bench: Chandra Dhari Singh

                           $~86
                           *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                           +         W.P.(C) 1471/2023 & CM APPL. 5491/2023
                                     DELHI TAMIL EDUCATION ASSOCIATION & ANR.
                                                                                                                     ..... Petitioners
                                                                           Through:                Ms. Shanta Devi Raman and Mr.
                                                                                                   Mayank, Advocates

                                                                           versus

                                     DIRECTORATE OF EDUCATION                                                              ..... Respondent
                                                                           Through:                Mrs. Taniya Ahlawat, Mr. Nitesh
                                                                                                   Kumar Singh, Ms. Laavanya
                                                                                                   Kaushik, Ms. Aliza Alam and Mr.
                                                                                                   Mohnish Sehrawat, Advocates for
                                                                                                   Mrs. Avnish Ahlawat, SC

                                     CORAM:
                                     HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
                                                                           ORDER

% 21.09.2023 At joint request of learned counsel appearing on behalf of the parties, list on 29th November, 2023.

CHANDRA DHARI SINGH, J SEPTEMBER 21, 2023 gs/ryp Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/09/2023 at 23:55:43