Delhi High Court - Orders
Delhi Tamil Education Association & Anr vs Directorate Of Education on 21 September, 2023
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~86
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1471/2023 & CM APPL. 5491/2023
DELHI TAMIL EDUCATION ASSOCIATION & ANR.
..... Petitioners
Through: Ms. Shanta Devi Raman and Mr.
Mayank, Advocates
versus
DIRECTORATE OF EDUCATION ..... Respondent
Through: Mrs. Taniya Ahlawat, Mr. Nitesh
Kumar Singh, Ms. Laavanya
Kaushik, Ms. Aliza Alam and Mr.
Mohnish Sehrawat, Advocates for
Mrs. Avnish Ahlawat, SC
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 21.09.2023 At joint request of learned counsel appearing on behalf of the parties, list on 29th November, 2023.
CHANDRA DHARI SINGH, J SEPTEMBER 21, 2023 gs/ryp Click here to check corrigendum, if any This is a digitally signed order.
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