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[Cites 0, Cited by 0] [Section 526] [Entire Act]

State of Punjab - Subsection

Section 526(10) in Punjab Jail Manual, 1996

(10)This routine shall be carried on simultaneously in all parts of the jail and completed within an hour, i.e. before the time for distribution of prisoners into gangs. In jails where the arrangement of latrines, feeding and bathing platforms is inadequate, the Superintendent must follow the instructions as closely as the means at his disposal permit.