Supreme Court - Daily Orders
M/S. Polar Trading Pvt Ltd vs Sabri Enterprises on 1 August, 2019
Bench: N.V. Ramana, Deepak Gupta
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
R.P.(C) No. 1389/2019 in SLP(C) No.16861/2016
M/S. POLAR TRADING PVT LTD Petitioner(s)
VERSUS
SABRI ENTERPRISES & ANR. Respondent(s)
O R D E R
Delay in filing the Review Petition is condoned.
This review petition has been filed against Order dated 7 th December, 2018 whereby the Special Leave Petition was dismissed.
We have considered the Review Petition on merits. In our opinion, no case for review of Order dated 7 th December, 2018 is made out. Consequently, the Review Petition is dismissed on merits.
....................J (N.V. RAMANA) .....................J (DEEPAK GUPTA) NEW DELHI;
1ST AUGUST, 2019.
Signature Not Verified Digitally signed by VISHAL ANAND Date: 2019.08.02 10:17:21 IST Reason: ITEM NO.1008 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 1389/2019 in SLP(C) No.16861/2016 M/S. POLAR TRADING PVT LTD Petitioner(s) VERSUS SABRI ENTERPRISES & ANR. Respondent(s) (FOR ADMISSION and IA No.77517/2019CONDONATION OF DELAY IN FILING REVIEW PETITION ) Date : 01082019 This petition was circulated today.
CORAM :
HON'BLE MR. JUSTICE N.V. RAMANA HON'BLE MR. JUSTICE DEEPAK GUPTA By Circulation UPON perusing papers the Court made the following O R D E R Delay in filing the Review Petition is condoned.
The Review Petition is dismissed on merits in terms of the signed order.
(VISHAL ANAND) (RAJ RANI NEGI) COURT MASTER (SH) ASSISTANT REGISTRAR (Signed Order is placed on the file)