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State of Assam - Section

Section 3 in The Assam Drugs Control Organisation Service Rules, 1994

3. Class and cadre.

- The Service shall consist of the following classes and cadres;
(a)Class I: It shall include the cadre of-
(i)Drugs Controller.
(ii)Assistant Drugs Controller.
(iii)Senior Inspector of Drugs.
(b)Class II: It shall include the cadre of Inspector of Drugs.