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[Cites 0, Cited by 0] [Section 160(1)] [Section 160] [Entire Act]

Union of India - Subsection

Section 160(1)(a) in The Companies Act, 1956

(a)the address of the registered office of the company;
(aa)[ the names of members and the respective dates on which they became members and the names of persons who ceased to be members since the date of the annual general meeting of the immediately preceding year, and the dates on which they so ceased;] [ Inserted by Act 65 of 1960, Section 39 (w.e.f. 28.12.1960).]