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[Cites 0, Cited by 0] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(h) in Indian Medicine Central Council (Election) Rules, 1975

(h)after a member has signed him name in the said list, he shall be given a ballot paper containing the names of all the candidates an signature of the Registrar of the University, which he shall drop into the ballot box after affixing thereon a cross (X) mark against the name of the candidate of his choice;