Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 65B(2)] [Section 65B] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 65B(2)(d) in The Evidence Act, 1977 (1920 A.D)

(d)the information contained in the electronic record reproduces or is derived from such information fed into the computer in the ordinary course of the said activities.