Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(h) in The Rajasthan Land Revenue (Allotment and Conversion of Land for Saline Areas) Rules, 1970 (h)"Saline area" means an area of land suitable for the manufacture of salt and so declared by the Government under rule 5;
