Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] State of Mizoram - Subsection Section 45(2) in Mizoram (Land Revenue) Rules, 2013 (2)Land area to be divided in area segment identified by survey number and micro segments divided into plot of different sizes with plot number.
