Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22(5)] [Section 22] [Entire Act]

NCT Delhi - Subsection

Section 22(5)(c) in Allotment of Government Residences (General Pool in Delhi) Rules, 1963

(c)intimate to the Ministry or Department of the officer for initiating disciplinary proceedings for major penalty under the relevant rules.".