Delhi High Court - Orders
Dharmender Kumar vs The Commissioner Edmc And Ors on 11 January, 2019
Bench: Chief Justice, V. Kameswar Rao
$~27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7111/2018
DHARMENDER KUMAR ..... Petitioner
Through: Mr. Kirti Uppal, Sr. Adv. with
Mr.Vivek Sharma, Mr. Sandeep Jain & Mr.Anshul
Garg, Advs.
versus
THE COMMISSIONER EDMC AND ORS. ..... Respondents
Through: Mr. Ajay Garg, Adv. for R-4
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 11.01.2019 CM APPL.899/2019 This application has been filed seeking permission to withdraw the writ petition and file a separate writ petition by incorporating certain amendments and including certain properties which are also subject matter of dispute pertaining to unauthorised construction.
Accordingly, W.P.(C) 7111/2018 is dismissed as withdrawn with liberty as prayed for.
The application stands disposed of.
The next date of hearing i.e.28.02.2019 stands cancelled.
CHIEF JUSTICE JANUARY 11, 2019/ns V. KAMESWAR RAO, J