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Delhi High Court - Orders

Dharmender Kumar vs The Commissioner Edmc And Ors on 11 January, 2019

Bench: Chief Justice, V. Kameswar Rao

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*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      W.P.(C) 7111/2018
       DHARMENDER KUMAR                        ..... Petitioner
                   Through: Mr. Kirti Uppal, Sr. Adv. with
                   Mr.Vivek Sharma, Mr. Sandeep Jain & Mr.Anshul
                   Garg, Advs.

                          versus

       THE COMMISSIONER EDMC AND ORS.         ..... Respondents
                    Through: Mr. Ajay Garg, Adv. for R-4

    CORAM:
    HON'BLE THE CHIEF JUSTICE
    HON'BLE MR. JUSTICE V. KAMESWAR RAO
                 ORDER

% 11.01.2019 CM APPL.899/2019 This application has been filed seeking permission to withdraw the writ petition and file a separate writ petition by incorporating certain amendments and including certain properties which are also subject matter of dispute pertaining to unauthorised construction.

Accordingly, W.P.(C) 7111/2018 is dismissed as withdrawn with liberty as prayed for.

The application stands disposed of.

The next date of hearing i.e.28.02.2019 stands cancelled.

CHIEF JUSTICE JANUARY 11, 2019/ns V. KAMESWAR RAO, J