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[Cites 0, Cited by 0] [Section 90B(1)] [Section 90B] [Entire Act]

State of West Bengal - Subsection

Section 90B(1)(f) in The Calcutta Metropolitan Water And Sanitation Authority Act, 1966

(f)all officers and other employees of the Authority continuing in office immediately before the date of the order shall be deemed to be employed by the Metropolitan Authority on such terms and conditions not being less advantageous than what they were entitled to immediately before the said date.