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Madhya Pradesh High Court

Panchayat Pesa Mobilizer Karmchari ... vs The State Of Madhya Pradesh on 9 December, 2025

Author: Maninder S. Bhatti

Bench: Maninder S. Bhatti

                                                              1                                WP-34300-2025
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT JABALPUR
                                                       WP No. 34300 of 2025
                                 (SHIVDEEN DHURVE AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS )

                                                            WP/34764/2025
                           Dated : 09-12-2025
                                 Shri Brindavan Tiwari - Advocate for the petitioners.
                                 Shri S.M.Guru - Dy. Solicitor General for the respondents.

The counsel for the respondents prays for and is granted two weeks' time to file response.

List in second week of January, 2026.

(MANINDER S. BHATTI) JUDGE PB Signature Not Verified Signed by: PRADYUMNA BARVE Signing time: 10-12-2025 16:34:57