Madhya Pradesh High Court
Panchayat Pesa Mobilizer Karmchari ... vs The State Of Madhya Pradesh on 9 December, 2025
Author: Maninder S. Bhatti
Bench: Maninder S. Bhatti
1 WP-34300-2025
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 34300 of 2025
(SHIVDEEN DHURVE AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS )
WP/34764/2025
Dated : 09-12-2025
Shri Brindavan Tiwari - Advocate for the petitioners.
Shri S.M.Guru - Dy. Solicitor General for the respondents.
The counsel for the respondents prays for and is granted two weeks' time to file response.
List in second week of January, 2026.
(MANINDER S. BHATTI) JUDGE PB Signature Not Verified Signed by: PRADYUMNA BARVE Signing time: 10-12-2025 16:34:57