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Supreme Court - Daily Orders

The State Of Madhya Pradesh vs Piyush Jain on 19 May, 2023

Bench: Sanjay Kishan Kaul, Prashant Kumar Mishra

     ITEM NO.27                         COURT NO.2                   SECTION XVI-A

                              S U P R E M E C O U R T O F       I N D I A
                                      RECORD OF PROCEEDINGS

     Transfer Petition(s)(Civil)              No(s).   1323/2023

     THE STATE OF MADHYA PRADESH                                      Petitioner(s)

                                                 VERSUS

     PIYUSH JAIN & ANR.                                               Respondent(s)

     (FOR ADMISSION )

     Date : 19-05-2023 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
                         HON'BLE MR. JUSTICE AHSANUDDIN AMANULLAH
                         HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA


     For Petitioner(s)             Mr. Saurabh Mishra, A.A.G.
                                   Mr. Bharat Singh, A.A.G.
                                   Mr. Manish Yadav, Adv.
                                   Mr. Saurabh Singh, Adv.
                                   Mrinal Gopal Elker, AOR

     For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                            O R D E R

Issue notice.

Tag with T.P.[C] No.1126/2023.

(ASHA SUNDRIYAL) (POONAM VAID) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by ASHA SUNDRIYAL Date: 2023.05.20 12:49:10 IST Reason: