Supreme Court - Daily Orders
The State Of Madhya Pradesh vs Piyush Jain on 19 May, 2023
Bench: Sanjay Kishan Kaul, Prashant Kumar Mishra
ITEM NO.27 COURT NO.2 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 1323/2023
THE STATE OF MADHYA PRADESH Petitioner(s)
VERSUS
PIYUSH JAIN & ANR. Respondent(s)
(FOR ADMISSION )
Date : 19-05-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE AHSANUDDIN AMANULLAH
HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA
For Petitioner(s) Mr. Saurabh Mishra, A.A.G.
Mr. Bharat Singh, A.A.G.
Mr. Manish Yadav, Adv.
Mr. Saurabh Singh, Adv.
Mrinal Gopal Elker, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Tag with T.P.[C] No.1126/2023.
(ASHA SUNDRIYAL) (POONAM VAID) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by ASHA SUNDRIYAL Date: 2023.05.20 12:49:10 IST Reason: