Jammu & Kashmir High Court
M/S R K Verma vs Sterlite Technologies Ltd And Another on 23 August, 2024
Sr. No. 11
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
Arb P No. 2/2022
M/S R K Verma ..... Appellant
Through: Mr. G.S. Thakur, Advocate
Vs
Sterlite Technologies Ltd and another ..... Respondent(s)
Through: Mr. Dheeraj Nanda, Advocate for R-1
Mr. Anil K Kher, Sr. Advocate with
Mr. Inderjeet Gupta, Advocate &
Mr. Yatin Mahajan, Advocate for R-2
Coram: HON'BLE THE CHIEF JUSTICE (ACTING)
ORDER
23.08.2024 Heard learned counsel for the parties.
Reserved for judgment.
( (Tashi Rabstan) Chief Justice (Acting) Jammu 23.08.2024 Pawan Angotra Pawan Angotra 2024.08.23 15:08 I attest to the accuracy and integrity of this document