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Jammu & Kashmir High Court

M/S R K Verma vs Sterlite Technologies Ltd And Another on 23 August, 2024

                                                                                      Sr. No. 11
                               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                               AT JAMMU
                                                                         Arb P No. 2/2022

              M/S R K Verma                                                       ..... Appellant

                                            Through: Mr. G.S. Thakur, Advocate

                                       Vs

              Sterlite Technologies Ltd and another                             ..... Respondent(s)

                                            Through: Mr. Dheeraj Nanda, Advocate for R-1
                                                     Mr. Anil K Kher, Sr. Advocate with
                                                     Mr. Inderjeet Gupta, Advocate &
                                                     Mr. Yatin Mahajan, Advocate for R-2


              Coram:             HON'BLE THE CHIEF JUSTICE (ACTING)

                                                          ORDER

23.08.2024 Heard learned counsel for the parties.

Reserved for judgment.

( (Tashi Rabstan) Chief Justice (Acting) Jammu 23.08.2024 Pawan Angotra Pawan Angotra 2024.08.23 15:08 I attest to the accuracy and integrity of this document