Section 26 in Rajasthan Public Service Commission (Ministerial and Subordinate Services) Rules and Regulations, 1999
26. Scrutiny of applications.
- The Commission/Appointing Authority shall scrutinize the applications received by them/it and require as many candidates qualified for appointment under these Rules and Regulations as seem to them/it desirable to appear for interview.Provided that the decision of the Commission/Appointing Authority as to the eligibility or otherwise of a candidate shall be final.
