Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] NCT Delhi - Subsection Section 4(b) in The Delhi Narcotic Drugs Rules, 1985 (b)for the possession and the sale, otherwise than on prescription, of such manufactured drugs or preparations containing the manufactured drug as referred to in (a) above, for medical purposes;
