Punjab-Haryana High Court
Sia Ram vs The Punjab State Power Corporation ... on 22 April, 2019
Author: Arun Monga
Bench: Arun Monga
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP No. 22506 of 2016
DATE OF DECISION : 22.04.2019
Sia Ram
...Petitioner
versus
The Punjab State Power Corporation Limited and others
...Respondents
CORAM : HON'BLE MR. JUSTICE ARUN MONGA
Present : Mr. J. S. Jaidka, Advocate,
for the petitioner(s).
Mr. Roshan Lal Sharma, Advocate,
for respondent-PSPCL.
ARUN MONGA, J. (ORAL)
For orders, see detailed order of even date passed in CWP No. 21385 of 2016 titled as "Gurbax Singh v. The Punjab State Power Corporation Limited and others".
(ARUN MONGA) JUDGE APRIL 22, 2019 shalini Whether speaking/reasoned : Yes/No Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 14-07-2019 05:42:11 :::