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Punjab-Haryana High Court

Sia Ram vs The Punjab State Power Corporation ... on 22 April, 2019

Author: Arun Monga

Bench: Arun Monga

  IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                CHANDIGARH

                             CWP No. 22506 of 2016
                             DATE OF DECISION : 22.04.2019


Sia Ram
                                                 ...Petitioner
          versus

The Punjab State Power Corporation Limited and others

                                                 ...Respondents


CORAM : HON'BLE MR. JUSTICE ARUN MONGA



Present : Mr. J. S. Jaidka, Advocate,
          for the petitioner(s).

          Mr. Roshan Lal Sharma, Advocate,
          for respondent-PSPCL.



ARUN MONGA, J. (ORAL)

For orders, see detailed order of even date passed in CWP No. 21385 of 2016 titled as "Gurbax Singh v. The Punjab State Power Corporation Limited and others".

(ARUN MONGA) JUDGE APRIL 22, 2019 shalini Whether speaking/reasoned : Yes/No Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 14-07-2019 05:42:11 :::