Delhi High Court - Orders
Ram Gopal Yadav & Ors vs Reliance General Insurance Co. Ltd. & ... on 18 February, 2026
$~33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ MAC.APP. 613/2024
RAM GOPAL YADAV & ORS. .....Appellants
Through: None
versus
RELIANCE GENERAL INSURANCE CO. LTD. & ANR.
.....Respondents
Through: Mr. T. Chauhan, Adv. for R-2/ driver
CORAM:
HON'BLE MR. JUSTICE ANISH DAYAL
ORDER
% 18.02.2026
1. Written submissions on behalf of appellants are already on record.
2. Counsels for the respondent no.2 will file their respective note of arguments not exceeding three pages, synopsizing their contentions along with list of citations, which they wish to rely upon, cross-referencing PDF pages of the Court File with copy to the counsel for appellants at least three days prior to the next date of hearing.
3. List on 29th July 2026.
4. Order be uploaded on the website of this Court.
ANISH DAYAL, J FEBRUARY 18, 2026/sm This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/02/2026 at 20:36:42