Section 4(2)(g) in The U.P. Water Supply and Sewerage Act, 1975

[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(2)(g) in The U.P. Water Supply and Sewerage Act, 1975

(g)[five] [Substituted by U.P. Act No. 28 of 1978 (w.e.f. 1.8.1978).] elected heads of local bodies in the State, to be nominated by the State Government.

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State of Uttar Pradesh - Subsection

Section 4(2)(g) in The U.P. Water Supply and Sewerage Act, 1975