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State of Tamilnadu - Section

Section 16 in Tamil Nadu Clinical Establishments (Regulations) Rules, 2018

16. Biomedical Waste Management

(a)Method of treatment and/or disposal of bio-medical waste
Through Common FacilityAny other (please specify) Onsite Facility
(b)Whether authorization from Pollution Control Board/Pollution Control Committee obtained?
Yes No Applied for Not applicable