Section 4(2)(c) in The U.P. Homoeopathic Medical Colleges (Acquisition and Miscellaneous Provisions) Act, 1981

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State of Uttar Pradesh - Subsection

Section 4(2)(c) in The U.P. Homoeopathic Medical Colleges (Acquisition and Miscellaneous Provisions) Act, 1981

(c)[ students of one or more Scheduled Colleges or national Homoeopathic Medical College shall be transferred from one college to another or absorbed in any other such college; [Substituted by U. P. Act No. 7 of 2001, Section 3 (b), (w.e.f. 15-2-2001).]

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State of Uttar Pradesh - Subsection

Section 4(2)(c) in The U.P. Homoeopathic Medical Colleges (Acquisition and Miscellaneous Provisions) Act, 1981