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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(1)(e) in Tamil Nadu Municipal Public Health Service (Discipline and Appeal) Regulations, 1973

(e)evident error or omission, such as, failure to apply the law of limitation or an error of procedure apparent on the face of record.