Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 219] [Entire Act] State of Goa - Subsection Section 219(1) in Goa Prisons Rules, 2006 (1)The work Assignment Committee of a prison concerned shall consist of -(a)The Superintendent - Chairman.(b)The Medical Officer - Member.(c)The Assistant Superintendent-Member Secretary.
