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[Cites 0, Cited by 0] [Section 27(6)] [Section 27] [Entire Act]

State of Himachal Pradesh - Subsection

Section 27(6)(b) in Himachal Pradesh Technical University Act, 2014

(b)if he is a temporary Teacher or employee only after giving one month notice to the Board or the Appointing Authority, as the case may be, or by paying one month salary in lieu thereof :