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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

NCT Delhi - Subsection

Section 37(2)(i) in The Delhi Development Authority Act, 1957

(i)in respect of any property situate in a development area, equal to one-third of the amount, and [Substituted by Act 56 of 1963, section 18, for section 37 (w.e.f. 30-12-1963)]