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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(1)(vi) in Telangana Industrial Workers (Representation, Participation in Management and Relief) Act, 1998

(vi)'Contingency Fund' means the [Telangana] [Substituted by G.O.Ms.No.45, Law (F) Department, dated 01.06.2016.] Industrial Workers' Contingency Fund constituted under section 38;