Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42(1)] [Section 42] [Entire Act] State of Assam - Subsection Section 42(1)(c) in Assam Public Procurement Act, 2017 (c)engages in any action or lobbying, directly or indirectly, with the objective of unduly restricting fair competition; or