Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Odisha - Section Section 26 in The Orissa Agricultural Produce Markets Act, 1956 26. Amendment of Schedule. - The State Government may, by notification, add to amend of cancel any of the items of agricultural, produce specified in the Schedule.
