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[Cites 0, Cited by 0] [Section 86] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 86(1) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001

(1)An employee may be placed under suspension by the competent authority :-
(a)Where a disciplinary proceeding against him is contemplated or is pending ; or
(b)Where a case against him in respect of any criminal offence is under investigation, inquiry or trial.