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Supreme Court - Daily Orders

Babu Ram vs Bone & Jt.Surgical Cen . on 21 July, 2014

˜         ITEM NO.203                            COURT NO.12                  SECTION XVII

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS
         Petition(s) for Special Leave to Appeal (C) No(s). 9551-9552/2010

         (Arising out of impugned final judgment and order dated 07/09/2009
         in RP No. 2524/2009,08/10/2009 in RA No. 293/2009 passed by the
         National Consumers Disputes Reddressal Commission, New Delhi)

         BABU RAM                                                           Petitioner(s)

                                                      VERSUS

         BONE & JT.SURGICAL CEN & ORS.                      Respondent(s)
         (With Prayer for interim relief and office report)
         (For Final Disposal)
         Date : 21/07/2014             These petitions were called on for hearing
                                       today.
         CORAM :                       HON’BLE MR. JUSTICE MADAN B. LOKUR
                                       HON’BLE MR. JUSTICE C. NAGAPPAN

         For Petitioner(s)               M. Riju R. Jamwal, Adv.
                                         Mr. Balaji Srinivasan ,Adv.

         For Respondent(s)               Mr. Avijit Bhattacharjee ,Adv.

                                          Dr. Nafis A. Siddiqui ,Adv.
                                         Mr. A.R. Takkar, Adv.
                                         Mr. Jagjit Singh Chhabra ,Adv.
                                         Mr. Samir Bhalotra, Adv.

                                         Mr. Rajesh Sharma, Adv.
                                         Mr. Ravinder Kumar, Adv.
                                         Ms. Shalu Sharma ,Adv.

                                         Mr. G.D. Gupta, Adv.
                                         Mrs. Sonia Dube, Adv.
                                         Ms. Kanchan Yadav, Adv.
                                         M/s. Legal Options


                             UPON hearing the counsel the Court made the following

                                                   O R D E R

Signature Not Verified Digitally signed by Meenakshi Kohli To be listed after pleadings are complete.

Date: 2014.07.23
05:58:18 IST
Reason:




         (MEENAKSHI KOHLI)                                                (JASWINDER KAUR)
           COURT MASTER                                                     COURT MASTER
˜         ITEM NO.203                            COURT NO.12                  SECTION XVII

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (C) No(s). 9551-9552/2010 (Arising out of impugned final judgment and order dated 07/09/2009 in RP No. 2524/2009,08/10/2009 in RA No. 293/2009 passed by the National Consumers Disputes Reddressal Commission, New Delhi) BABU RAM Petitioner(s) VERSUS BONE & JT.SURGICAL CEN & ORS. Respondent(s) (With Prayer for interim relief and office report) (For Final Disposal) Date : 21/07/2014 These petitions were called on for hearing today.

CORAM : HON’BLE MR. JUSTICE MADAN B. LOKUR HON’BLE MR. JUSTICE C. NAGAPPAN For Petitioner(s) M. Riju R. Jamwal, Adv.

Mr. Balaji Srinivasan ,Adv.

For Respondent(s) Mr. Avijit Bhattacharjee ,Adv.

Dr. Nafis A. Siddiqui ,Adv. Mr. A.R. Takkar, Adv.

Mr. Jagjit Singh Chhabra ,Adv. Mr. Samir Bhalotra, Adv.

Mr. Rajesh Sharma, Adv.

Mr. Ravinder Kumar, Adv.

Ms. Shalu Sharma ,Adv.

Mr. G.D. Gupta, Adv.

Mrs. Sonia Dube, Adv.

Ms. Kanchan Yadav, Adv.

M/s. Legal Options UPON hearing the counsel the Court made the following O R D E R Signature Not Verified Digitally signed by Meenakshi Kohli To be listed after pleadings are complete.

Date: 2014.07.23
05:58:18 IST
Reason:




         (MEENAKSHI KOHLI)                                                (JASWINDER KAUR)
           COURT MASTER                                                     COURT MASTER