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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Bihar - Subsection

Section 35(iv) in Management and Working of the Forests

(iv)When the price of the produce entered in column 6 is only partially realised, or not realised at all, the number and date of the Conservators' sanction for deferring realisation should be noted in the column provided for this purpose.