Section 308 in Rules under the United Provinces Excise Act, 1910
308. Collector to grant rewards.
- The United Provinces Excise Act, 1910, does not authorise a convicting Magistrate to grant rewards out of fines recovered under the Act. Rewards are paid out of a department grant placed at the disposal of the Collector. Magistrate may make recommendations but the sole responsibility for the grant rewards, lies with the Collector.
