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[Cites 0, Cited by 0] [Section 968] [Entire Act]

State of Punjab - Subsection

Section 968(2) in Punjab Jail Manual, 1996

(2)"Original works" include all new constructions whether entirely new or merely additions and alterations to existing buildings, all repairs to newly purchased or previously abandoned buildings required to bring them into use, and substitutions of one kind of work for another, e.g., a tiled for a thatched roof.