Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36B] [Entire Act] State of Assam - Subsection Section 36B(2) in Assam Forest Regulation, 1891 (2)The net profits, if any, arising from the management of such forest or land shall be paid to the same owner.
