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[Cites 0, Cited by 0] [Section 110(2)] [Section 110] [Entire Act]

State of Tamilnadu - Subsection

Section 110(2)(i) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961

(i)the manner in which the draft [xxx] [The word 'compensation' was omitted by section 5(xi)(a) of the Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Amendment Act, 1979 (Tamil Nadu Act 11 of 1979).] assessment roll may be published under sub-section (3) of section 50;