Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Maharashtra - Subsection

Section 35(2)(b) in Madhya Pradesh Bhudan Yagna Act, 1953

(b)prescribing the form of [declaration] [Substituted for the words 'application' and 'an application respectively', by Madhya Pradesh Act 21 of 1954, Section 22(i).] under sub-section (1) of section 17 for submitting [a declaration] [Substituted for the words 'application' and 'an application respectively', by Madhya Pradesh Act 21 of 1954, Section 22(i).] to make a gift of land;