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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Gujarat - Subsection

Section 3(22) in The Bombay Land Revenue Code, 1879

(22)"revenue year" "year". - the words "revenue year" or "year" means the period from, and exclusive of, the thirty-first July of one calendar year until and inclusive of, the thirty-first July in the next calendar year;